Kerala High Court
Us Technology Resources (Pvt) Ltd vs The Commissioner Of Income Tax on 27 September, 2013
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:-
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
THURSDAY, THE 9TH DAY OF AUGUST 2018 / 18TH SRAVANA, 1940
I.T.A.No.38 of 2014
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AGAINST THE ORDER IN I.T.A.NO.222/COCH/2013 DATED 27-09-2013 OF INCOME TAX APPELLATE TRIBUNAL,COCHIN BENCH, COCHIN.
[ASSESSMENT YEAR 2007-08]
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APPELLANT(S)/ APPELLANT:-
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US TECHNOLOGY RESOURCES (PVT) LTD SEA FACING BLOCK, 4TH FLOOR, 'BHAVANI', TECHNO PARK CAMPUS, KARIYAVATTOM, THIRUVANANTHAPURAM - 695 581.
BY ADVS.SRI.M.GOPIKRISHNAN NAMBIAR SRI.P.GOPINATH SRI.P.BENNY THOMAS SRI.K.JOHN MATHAI SMT.PREETHA S.NAIR RESPONDENT(S)/ RESPONDENT:-
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THE COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, KOWDIAR, THIRUVANANTHAPURAM - 695 003.
BY SENIOR COUNSEL FOR GOVERNMENT OF INDIA (TAXES) SRI.P.K.R.MENON, BY STANDING COUNSEL FOR GOVERNMENT OF INDIA (TAXES) SRI.JOSE JOSEPH.
THIS INCOME TAX APPEAL HAVING BEEN FINALLY HEARD ON 09-08-2018, ALONG WITH I.T.A.NO.19 OF 2018 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:-
I.T.A.NO.38 OF 2014 APPENDIX APPELLANT'S ANNEXURES:-
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ANNEXURE-A TRUE COPY OF THE MANAGEMENT SERVICES AGREEMENT BETWEEN THE APPELLANT AND USTR DATED 1.4.2006.
ANNEXURE-B TRUE COPY OF THE ASSESSMENT ORDER PASSED BY THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), TRIVANDRUM ON 24.12.2010 ACT.
ANNEXURE-C TRUE COPY OF THE ORDER PASSED BY THE COMMISSIONER OF INCOME TAX (APPEALS), TRIVANDRUM ON 25.02.2013.
ANNEXURE-D TRUE COPY OF THE ORDER PASSED BY THE INCOME TAX APPELLATE TRIBUNAL, KOCHI IN I.T.A.NO.222/COCH/2013 ON 27.09.2013.
RESPONDENT'S ANNEXURES:-
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