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[Cites 0, Cited by 1] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(4) in Himachal Pradesh Board of School Education Act, 1968

(4)The qualifications, conditions of service and pay-scales of officers and employees of the Board, other than Secretary, Joint Secretary and Deputy Secretaries, shall be such as may be prescribed].