Delhi High Court - Orders
Neeraj Gupta vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4639/2018
NEERAJ GUPTA ..... Petitioner
Through Mr Pawan Kumar, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Bhagwan Swarup Shukla, CGSC for
UOI.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 CM APPL. 17905/2018
1. Allowed, subject to all just exceptions.
2. The application is disposed of. W.P.(C) 4639/2018
3. List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv