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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(f) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(f)"Environmental Services" includes-
(i)Provision of goods such as wood, non-timber forest products, fuel, fodder, water and provision of services such as grazing, tourism, wildlife protection and life support ;
(ii)regulating services such as flood moderation, carbon sequestration and health of soil, air and water regimes ;
(iii)Supporting such other services necessary for the production of ecosystem services, biodiversity, nutrient cycling and primary production including pollination and seed dispersal ;