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Union of India - Section

Section 29 in The Narcotic Drugs And Psychotropic Substances (Amendment) Act, 2001

29. Amendment of section 63.- In section 63 of the principal Act,-(a) in sub- section (2), in the second proviso, after the words" psychotropic substance", the words" controlled substance" shall be inserted;

(b)sub- section (3) shall be omitted.