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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(3) in Bihar Drivers (Appointment and Service Conditions) Rules, 2005

(3)Departmental Promotion Committee. - At Secretariat level group of department-wise and at Muffasil level Division wise Departmental Promotion Committee shall be constituted. The promotion shall be considered on the recommendation of the concerned Departmental Promotion Committee.