Section 20(1)(l) in The U.P. Industrial Employment Model Standing Orders, 1991

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(l) in The U.P. Industrial Employment Model Standing Orders, 1991

(l)disclosing to any unauthorised person or persons, any information in regard to the working or process of the industrial establishment which comes to the possession of a worker during the course of his work;

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State of Uttar Pradesh - Subsection

Section 20(1)(l) in The U.P. Industrial Employment Model Standing Orders, 1991