Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -4 vs Niit Technologies Ltd on 22 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 272/2022
THE PR. COMMISSIONER OF
INCOME TAX -4 ..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Standing
Counsel for Revenue with Mr.
Keshav Garg, Advocate.
versus
NIIT TECHNOLOGIES LTD. ..... Respondent
Through: Mr. Rohit Jain and Mr. Aniket D.
Agarwal, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 22.08.2022 Learned counsel for the parties state that similar appeals of the Revenue being ITAs No. 910/2019 and 267/2022 in assessee's own case are pending before this Court and the same are listed on 6th October, 2022.
Accordingly, list the present appeal on 6th October, 2022 along with connected matters.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 22, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:23.08.2022 18:21:42