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State of Uttar Pradesh - Section

Section 657 in Rules under the United Provinces Excise Act, 1910

657. Accounts to be maintained by all licensees.

- Every licensee (wholesale or retail) shall maintain a correct account of all his daily transaction in liquor in a register in Form F. L. 25 which he shall procure from the Collector's office on payment. The register is divided into four parts :