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Bombay High Court

Actis Technologies Pvt.Ltd vs Actics Technologies Pvt.Ltd on 9 October, 2023

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                      Board Sr.No.:-89

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

      INTERIM APPLICATION LODGING NO. 18639 OF 2022
                           In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 325 OF 2022

       Actis Technologies Pvt.ltd. - Applicant                 ....PETITIONER
                   V/S
       Actics Technologies Pvt.ltd.                          ....RESPONDENT

WITH LEAVE PETITION NO. 166 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 325 OF 2022 Actis Technologies Pvt.ltd. ....PETITIONER V/S Actics Technologies Pvt.ltd. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 9th October, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 28/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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