Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 50 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 50. Residence of Deputy Superintendent—Other employment prohibited. - The Deputy Superintendent shall reside in the prison unless the Superintendent permits him in writing to reside elsewhere.
