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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(2) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(2)A candidate for the direct recruitment in the post of Supertime Scale of Clerk as Shirestadar and Head Clerk of the District Judge shall have to pass such examination (s) as may be prescribed by the High Court and such appointment shall be subject to the other Rules as provided for hereinbefore.