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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Bihar - Subsection

Section 95(2)(h) in The Bihar Prohibition And Excise Act, 2016

(h)prescribing the authority by which, the form and the manner in which, and the terms and conditions, subject to which any license, permit or pass shall be granted;