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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(5) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(5)On receipt of a report under sub-section (4) if the authority, committee or body concerned does not approve of the action taken by Kulpati it shall refer the matter to the Kuladhipati whose decision thereon shall be final.