Section 1(2) in The Uttar Pradesh Pradeshik Armed Constabulary Act, 1948

[Cites 0, Cited by 0] [Section 1] [Entire Act]

(2)It extends to the whole of Uttar Pradesh.

Areas	Act or Orderunder which extended	Notification, if any, under which enforced	Date from which enforced
1	2	3	4
1. Rampur District	Rampur (Application of Laws) Act, 1950.		December 20, 1949.
2. Banaras District	Banaras (Do.) Order, 1949	3261 (I) and (2), dated November	November 30, 1949
3. Tehri-Garhwal District	Tehri-Garhwal (Do.) Order 1945	Ditto	Ditto
4. Jaunsar- Bawar Pargana in Dehra Dun District	U.P. Act No. XXVII		September 2, 1950
5. Portion of Mirzapur District south of the Kaimur Range	Ditto		Ditto

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