Madhya Pradesh High Court
Bhaiya Lal Singh vs The State Of Madhya Pradesh on 10 October, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-38751-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 38751 of 2025 (BHAIYA LAL SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 10-10-2025 Shri Ajeet Kumar Singh - Advocate for the petitioner through video conferencing.
Shri Girish Kekre - Government Advocate for the State.
At the request of counsel for the petitioner, list on 13.10.2025 .
(MANINDER S. BHATTI) JUDGE vc Signature Not Verified Signed by: VARSHA CHOURASIYA Signing time: 10-10-2025 16:52:47