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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(k) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(k)'Precautions' means Fire Precautions as may be specified against fire risk notified by the Government from time to time under Section 14 of the Act or any other provisions of the Act;