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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Haryana - Subsection

Section 9A(4) in The Maharishi Dayanand University Act, 1975

(4)The Vice-Chancellor shall be the principal executive and academic officer of the University and shall exercise general supervision and control over the affairs of the University and give effect to the decisions of all the authorities of the University.