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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(2)(ii) in Punjab Regional and Town Planning and Development Act, 1995

(ii)[ to prepare an existing land use map and such other maps, as may be necessary for the purposes of preparing regional plan, master plan, a new town development plan; [Substituted by Punjab Act No. 30 of 2006, dated 27.10.2006.]