Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Entire Act]

Union of India - Section

Section 135 in The Finance Act, 2018

135. Amendment of section 17 of Act 2 of 1934.

- In the Reserve Bank of India Act, 1934, in section 17, after clause (1), the following clause shall be inserted, namely:-"(1A) The accepting of money as deposits, repayable with interest, from banks or any other person under the Standing Deposit Facility Scheme, as approved by the Central Board, from time to time, for the purposes of liquidity management;".