Gujarat High Court
Kunal Organics Pvt.Ltd vs Deputy Commissioner Of Income Tax on 21 December, 2004
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 16347 of 2004
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KUNAL ORGANICS PVT.LTD.
Versus
DEPUTY COMMISSIONER OF INCOME TAX
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Appearance:
1. Special Civil Application No. 16347 of 2004
MR TUSHAR P HEMANI for Petitioner No. 1
.......... for Respondent No. 1
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CORAM : HON'BLE MR.JUSTICE D.A.MEHTA
and
HON'BLE MS.JUSTICE H.N.DEVANI
Date of Order: 21/12/2004
ORAL ORDER
(Per : HON'BLE MR.JUSTICE D.A.MEHTA) Notice returnable on 18/01/2005. Direct service permitted.
(D.A.Mehta,J) (H.N.Devani,J) m.m.bhatt