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State of Uttar Pradesh - Section

Section 543 in The General Rules (Civil), 1957

543. Officiating incumbents of above post.

- A leave vacancy of any official mentioned in Rule 541 shall be filled up by an official who has already furnished security in his former office or from a reserve of men who have furnished securities for these appointments. The District Judge shall arrange to maintain a list of such officials and their securities must be scrutinized annually.