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State of Madhya Pradesh - Section

Section 47 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

47. Power to make regulations.

- The Board may, with the previous sanction of the State Government make regulations not inconsistent with this Act or the Rules made thereunder to provide for all matters for which provision is required to be made under this Act by regulations.