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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of West Bengal - Subsection

Section 187(4) in Siliguri Municipal Corporation Act, 1990

(4)A register or book with plans attached shall be kept by the Corporation showing all public streets in respect of which a building- line or a street-alignment has been specified and such register shall contain such particulars as may appear to the Chief Executive Officer to be necessary and shall be open to inspection by the public on payment of prescribed fee.