Supreme Court - Daily Orders
A.N.Santhanam vs K.Elangovan on 26 February, 2014
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ITEM NO.40 COURT NO.8 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).6744/2012
(From the judgment and order dated 04/07/2012 in CRLRC No.1045/2003 of the
HIGH COURT OF MADRAS)
A.N.SANTHANAM Petitioner(s)
VERSUS
K.ELANGOVAN Respondent(s)
(With appln(s) for stay and office report)
Date: 26/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. G. Natarajan, Adv.
Mr. R. Ramesh, Adv.
Ms. A. Sumathi, Adv.
For Respondent(s) Mr. G. Sivabalamurugan, Adv.
Mr. Anis Mohammad, Adv.
Mr. Sandeep Kumar, Adv.
Mr. L.K. Pandey, Adv.
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
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