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Supreme Court - Daily Orders

A.N.Santhanam vs K.Elangovan on 26 February, 2014

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ITEM NO.40                  COURT NO.8               SECTION IIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl) No(s).6744/2012
(From the judgment and order dated 04/07/2012 in CRLRC No.1045/2003 of   the
HIGH COURT OF MADRAS)

A.N.SANTHANAM                                          Petitioner(s)

                   VERSUS

K.ELANGOVAN                                            Respondent(s)

(With appln(s) for stay and office report)

Date: 26/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
          HON’BLE MR. JUSTICE A.K. SIKRI

For Petitioner(s)           Mr. G. Natarajan, Adv.
                            Mr. R. Ramesh, Adv.
                            Ms. A. Sumathi, Adv.

For Respondent(s)           Mr.   G. Sivabalamurugan, Adv.
                            Mr.   Anis Mohammad, Adv.
                            Mr.   Sandeep Kumar, Adv.
                            Mr.   L.K. Pandey, Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

The Special Leave Petition is dismissed.

|(VINOD LAKHINA) | |(INDU BALA KAPUR) | |COURT MASTER | |COURT MASTER |