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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Mizoram - Subsection

Section 134(6) in Mizoram Cooperative Societies Act, 2006

(6)Save as otherwise provided under this Act, any legal proceedings pending in any court or before the Registrar or government or any other authority at the commencement of this Act shall be continued to be in that court or before the Registrar or any other authority for final decision as if this Act has not been passed.