85. Preparatory works before commissioning of pipelines.
- The owner, agent and manager of a mine shall, before the commencement of the commissioning activities of pipelines, ensure that-(a)commissioning procedure is in place;(b)pressure testing is completed for entire pipeline and associated station piping;(c)pressure leak check of the above ground piping and flanged joints is completed;(d)pipeline has been cleaned and debris has been removed;(e)mainline sectionalising valves are installed as per requirement;(f)all Golden joints are inspected and accepted;(g)geometric survey of pipeline section is carried out, if applicable; and(h)trained and experienced officials in adequate numbers are appointed for supervision of commissioning work of pipelines.
