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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(3) in The Haryana Electricity Reform Act, 1997

(3)The Chairman of the Commission and every other member shall before entering upon his office, make and subscribe to an oath of office and of secretary in such form, in such manner and before such authority as may be prescribed.