Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146(12)] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(12)(c) in The Coal Mines Regulations, 2011

(c)every roadway on surface or belowground, where mobile mining machinery ply, shall be kept regularly wet or Shall be effectively treated with some other equally efficient dust suppressant agent approved by the Chief Inspector to reduce dust being raised in the atmosphere to a minimum;