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State of Andhra Pradesh - Section
Section 46 in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli
46.
: The following example should make the filling of Part - II of the Pass Book clearer. A has 5 Sy.Nos./sub-division numbers. He has given 2 of them on lease to B. He has taken 3 Sy. Nos./sub-divisions from C on lease. The entries will be as follows:| Sl. | Sy.No. Sub-divn. | Classification | Extent | Assessment | Nature of enjoyment | Nature of tenant on land |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| 1. | 10 | Wet | 2 Ac. | 10.00 | Owner | - |
| 2. | 12/2 | Wet | 1 Ac. | 30.00 | Owner | - |
| 3. | 15/1 | I.D. | 2 Ac. | 30.00 | Owner | - |
| 4. | 100/1 | Dry | 2 Ac. | 10.00 | Owner----------leased | (B) PassBookNo. ________ |
| 5. | 102/3 | Dry | 2 Ac. | 10.00 | Owner----------leased | (B) Pass BookNo. ________ |
| 6. | 8 | Wet | 1 Ac. | 30.00 | Tenant | (C)Pass Book |
| No. ________ | ||||||
| 7. | 11/2 | I.D. | 2 Ac. | 30.00 | Tenant | (C)Pass Book |
| No. ________ | ||||||
| 8. | 12/2 | Dry | 2 Ac. | 10.00 | Tenant (C)Pass Book | |
| No. ________ |