Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 92] [Entire Act] Union of India - Subsection Section 92(b) in The Rights of Persons with Disabilities Act, 2016 (b)assaults or uses force to any person with disability with intent to dishonour him or outrage the modesty of a woman with disability;
