Section 19(4) in Orissa State Bar Council Rules, 1989
(4)Sealing of other packets : The polling Officer shall then make into separate packets-(a)the marked copy of the electoral roll;(b)the unused ballot papers;(c)the cancelled ballot papers;(d)any other paper directed by the Secretary to be kept in a sealed packet. Each packet shall be sealed with the seal of the Polling Officer and of the candidate or his agent present who may desire to affix their seal thereof.
