Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Warehousing (Development and Regulatory) Authority, appointment of Chairperson and other members Rules, 2013

(5)The Committee shall recommend a panel of three candidates for each post, in order of merit, to the Department of Food and Public Distribution after screening of candidates through procedure as decided by the Committee.