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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(xiv) in The Baba Farid University of Health Sciences Act, 1998

(xiv)one Professor from amongst the Professors of Colleges of Homeopathy, Ayurved and other Indian Systems of Medicine by rotation according to age for a period of two years;