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State of Assam - Section

Section 12 in Gauhati University Travelling Allowance Rules, 1966

12.

(i)The mileage allowance for journey by road shall be as hereunder :
  Grade State Transport Public vehicles other than State Transport
    (paise per kilometer)
(1) Senior grade : 1-½ of 1st Class 10
(2) First grade : 1-½ of 1st Class 10
(3) Second grade : 1-½ of 2nd Class 8
(4) Third grade : 1-½ of Upper Class 6
(5) Fourth grade : 1-½ of Lower Class 4
Provided that where recognised class of accommodation is not available in State Transport buses in any road, members and employee of the senior, first and second class grades shall be entitled to double the rate of upper class fare inclusive of incidentals till such time as the respective classes of accommodation are provided in these routes.The rates prescribed for journeys by public vehicle other than State Transport will be admissible for journeys performed by road by taking a single seat in a taxi or motor omnibus which charges fixed rates.
(ii)The above rule shall also be applicable to all river steamer service.