Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(2)(b) in Rajasthan Para-medical Council Act, 2008 (b)to prescribe other functions of the Council under clause (p) of sub-section (2) of section 13;