Supreme Court - Daily Orders
Pallavi Ambarish Kapadia vs Central Bureau Of Investigation on 17 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.112 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No. 1365/2011
PALLAVI AMBARISH KAPADIA Appellant(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION Respondent(s)
Date : 17-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Ms. Sheena Taqui, Adv.
Ms. Akansha Saini, Adv.
Mr. Shiv Vinayak Gupta, Adv.
Mrs. Bina Gupta, AOR
For Respondent(s) Mr. P V Yogeswaran, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Praneet Pranav, Adv.
Mr. Veer Vikrant Singh, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of learned counsel for the parties, re-list in the next week.
The Registry has received the trial court records. E-copy of the trial court records will be made available to the learned counsel for the parties.
Signature Not VerifiedDigitally signed by SWETA BALODI Date: 2023.08.19
(BABITA PANDEY) (R.S. NARAYANAN)
13:24:11 IST
Reason: COURT MASTER (SH) ASSISTANT REGISTRAR