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Supreme Court - Daily Orders

Pallavi Ambarish Kapadia vs Central Bureau Of Investigation on 17 August, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.112                             COURT NO.15                   SECTION II-B

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      Criminal Appeal   No.   1365/2011

     PALLAVI AMBARISH KAPADIA                                             Appellant(s)

                                                    VERSUS

     CENTRAL BUREAU OF INVESTIGATION                                      Respondent(s)


     Date : 17-08-2023 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)                  Ms. Sheena Taqui, Adv.
                                       Ms. Akansha Saini, Adv.
                                       Mr. Shiv Vinayak Gupta, Adv.
                                       Mrs. Bina Gupta, AOR

     For Respondent(s)                 Mr. P V Yogeswaran, Adv.
                                       Mr. Rajan Kumar Chourasia, Adv.
                                       Mr. Praneet Pranav, Adv.
                                       Mr. Veer Vikrant Singh, Adv.
                                       Mr. Arvind Kumar Sharma, AOR

                                       Ms. Swati Ghildiyal, AOR
                                       Ms. Devyani Bhatt, Adv.


                                UPON hearing the counsel, the Court made the following
                                                 O R D E R

At the request of learned counsel for the parties, re-list in the next week.

The Registry has received the trial court records. E-copy of the trial court records will be made available to the learned counsel for the parties.

Signature Not Verified

Digitally signed by SWETA BALODI Date: 2023.08.19

                         (BABITA PANDEY)                              (R.S. NARAYANAN)
13:24:11 IST
Reason:                  COURT MASTER (SH)                          ASSISTANT REGISTRAR