Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(h) in Guru Gobind Singh Indraprastha University Act, 1998 (h)"Chancellor", "Vice-Chancellor" and "Pro Vice-Chancellors" mean, respectively, the Chancellor, the Vice- Chancellor and the Pro Vice- Chancellors of the University;
