Punjab-Haryana High Court
Sudarshan Singh Sethi And Ors vs M/ Sakhi Resorts And Farmlands Pvt. Ltd. ... on 5 April, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
5 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CAPP No. 7 of 2015(O&M)
Date of decision:5.04.2016
Sudarshan Singh Sethi and others
.........Appellants
versus
M/s Sakhi Resorts and Farm Lands Pvt. Ltd. and others
..........Respondents
Coram: Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr. Gaurav Mankotia, Advocate for the appellants.
Mr. Vishal Aggarwal, Advocate for the respondents.
Rakesh Kumar Jain, J Counsel for the appellants has submitted that the matter has been settled between the parties and he does not want to press this appeal.
Dismissed as not pressed.
[Rakesh Kumar Jain] th 5 April, 2016 Judge Shivani Kaushik 1 of 1 ::: Downloaded on - 07-04-2016 00:15:04 :::