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Punjab-Haryana High Court

Sudarshan Singh Sethi And Ors vs M/ Sakhi Resorts And Farmlands Pvt. Ltd. ... on 5 April, 2016

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

5             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH

                                        CAPP No. 7 of 2015(O&M)
                                        Date of decision:5.04.2016

Sudarshan Singh Sethi and others
                                               .........Appellants
                   versus

M/s Sakhi Resorts and Farm Lands Pvt. Ltd. and others
                                 ..........Respondents

Coram: Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr. Gaurav Mankotia, Advocate for the appellants.

Mr. Vishal Aggarwal, Advocate for the respondents.

Rakesh Kumar Jain, J Counsel for the appellants has submitted that the matter has been settled between the parties and he does not want to press this appeal.

Dismissed as not pressed.

[Rakesh Kumar Jain] th 5 April, 2016 Judge Shivani Kaushik 1 of 1 ::: Downloaded on - 07-04-2016 00:15:04 :::