Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3)(g) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(g)provide for corrective actions to be taken by the officer-in-charge in case of departure from recommended values and in case of emergency situation; and