Supreme Court - Daily Orders
Cce, C And St, Tirupati vs M/S. India Cements Ltd on 3 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.37 COURT NO.2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).............OF 2017
(Diary No. 7474/2017)
CCE, C AND ST, TIRUPATI Appellant(s)
VERSUS
M/S. INDIA CEMENTS LTD Respondent(s)
(FOR CONDONATION OF DELAY IN FILING APPEAL, STAY, EXEMPTION FROM
FILING C/C OF THE IMPUGNED ORDER)
Date : 03-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. B. Sunita Rao, Adv.
Ms. Sunita Rani Singh, Adv.
Ms. Neelam C, Adv.
Mr. Anurag, Adv.
Mr. S.R. Singh, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Admit.
Tag with C.A. No. 6227/2009.
(DEEPAK MANSUKHANI) (MADHU NARULA) AR-cum-PS Court Master Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.03 17:11:27 IST Reason: