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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(7)The Vice-Chancellor shall manage, through appropriate officers and staff members, the colleges, departments, institutions of specialized studies, laboratories, libraries, museums, hostels and schools maintained by the University, both at the headquarters and outside.