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State of Haryana - Section

Section 1 in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

1. Short title, extent and commencement.

(1)These rules may be called the Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018.
(2)They shall extend to the whole of the State of Haryana.
(3)They shall come into force from the date of their publication in the Official Gazette.