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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2) in The Jammu and Kashmir State Partnership Act, 1996

(2)Arrangements in restrain of trade Notwithstanding any thing contained in section 27 of the Contract Act, 1977. such contracts may provide that a partner shall not carry on any business other than that of the firm while the firm while he is a partner.