Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(1) in The Bihar Municipal Act, 2007

(1)The Chief Municipal Officer shall prepare in each year a budget estimate alongwith an establishment Schedule of the Municipality for the ensuing year, and such budget estimate shall be an estimate of the income and expenditure of the Municipality.