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Union of India - Section

Section 6 in The National Highways Rules, 1957

6. Application for allotment of funds

.An application for the allotment of funds for meeting expenditure on any original work on a national highway or on the maintenance of a national highway during any financial year shall be made by the executive agency to the Central Government in such form as that Government may require and the Central Government shall communicate its decision to the executing agency on such application as soon as possible after such application is received.