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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tripura - Subsection

Section 23(e) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(e)Any employee may contribute any literary or scientific writing or write any letter to any newspaper or periodical subject to the provisions laid down in Clause (d).