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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in The Chemical Weapons Convention Rules, 2016

(v)"concerned foreign agency" includes a university or a research organization located outside the territory of India which is directly or indirectly involved in any matter connected with the Convention but does not include the Organization;