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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(v) in Uttar Pradesh Private Universities Act, 2019

(v)"Chancellor or President", "Pro-Chancellor or Vice-President", "Vice-Chancellor" and "Pro Vice-Chancellor" means respectively the "Chancellor" or "President", the "Pro-Chancellor or Vice-President" the "Vice-Chancellor" the "Pro Vice-Chancellor" of the University;