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Union of India - Section

Section 22 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

22. Pilot to go on board vessels in good time.

- A Pilot about to take charge of a vessel which is outward bound or which is about to be moved from the berth in which she is laying, shall go on board and report himself to the officer in command at the time appointed, i.e. in sufficient time for her to moved out to sea or to her destination.